THIRUKAYILAYA PARAMBARAI Vs. COMMISSIONER

Referred Judgements :-

ANGURBALS MULLICK VS. DEBABRATA MULLICK [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
RAM RATTAN VS. BAJRANG LAL [REFERRED TO]
BADRI NATH VS. PUNNA DEAD [REFERRED TO]
UNION OF INDIA VS. STATE OF HARYANA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
GODREJ SARA LEE LTD VS. ASST COMMISSIONER [REFERRED TO]
HIS HOLINESS SRI LA SRI AMBALAVANA PAN DARA SANNATHI AVERGAL VS. STATE OF TAMIL NADU [REFERRED TO]
M P ANANDAM PILLAI VS. STATE [REFERRED TO]
T E VIJAYARAGHAVAN VS. JOINT COMMISSIONER HR AND CE ADMINISTRATION DEPARTMENT VELLORE [REFERRED TO]