REGENT COMPUTRONICS PVT. LTD.

Palani Balaji Appellant

V/S

DIRECTOR GENERAL OF POLICE Respondents

Referred Judgements :-

KASHMERI DEVI VS. DELHI ADMINISTRATION [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
NEETU KUMAR NAGAICH VS. STATE OF RAJASTHAN [REFERRED TO]

JUDGEMENT

(1.) This is a petition filed by the petitioner seeking for reinvestigation of the case pending in C.C.No.33 of 2022 on the file of the learned Judicial Magistrate, Thirukovilur.

(2.) The case of the petitioner is stated as hereunder :

(3.) Heard the learned counsel for the petitioner and the learned Government Advocate (Crl.Side) appearing for respondents 1 to 3.

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PALANI BALAJI Vs. DIRECTOR GENERAL OF POLICE

Referred Judgements :-

JUDGEMENT

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