REGENT COMPUTRONICS PVT. LTD.

L. James Appellant

V/S

L. Alex Respondents

Referred Judgements :-

HARI STEEL AND GENERAL INDUSTRIES LIMITED AND ANOTHER V. DALJIT SINGH AND OTHERS [REFERRED TO]
BALRAJ TANEJA VS. SUNIL MADAN [REFERRED TO]
UTTAM SINGH DUGAL AND COMPANY LIMITED VS. UNION BANK OF INDIA [REFERRED TO]
KARAM KAPAHI VS. LAL CHAND PUBLIC CHARITABLE TRUST [REFERRED TO]
JEEVAN DIESELS AND ELECTRICALS LTD VS. JASBIR SINGH CHADHA HUF [REFERRED TO]
BADAMI VS. BHALI [REFERRED TO]
RAVEESH CHAND JAIN VS. RAJ RANI JAIN [REFERRED TO]
S.M. ASIF VS. VIRENDER KUMAR BAJAJ [REFERRED TO]

JUDGEMENT

(1.) The Appeal Suit is directed against the Judgment and Decree passed in O.S. No.77 of 2019, dtd. 18/11/2019 on the file of the learned Additional District and Sessions Judge, Padmanabhapuram.

(2.) For the sake of convenience and brevity, the parties herein will be referred as per their status/ranking in the Trial Court.

(3.) The Suit is for Partition.

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L. JAMES Vs. L. ALEX

Referred Judgements :-

JUDGEMENT

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