REGENT COMPUTRONICS PVT. LTD.

Committee Of Management, Chennai Appellant

V/S

K. Kaliyaperumal Respondents

Referred Judgements :-

KAMLA DEVI VS. TAKLIATMAL [REFERRED TO]
INDIRA NEHRU GANDHI VS. RAJ NARAIN [REFERRED TO]
JAI MAHAL HOTELS PVT. LTD VS. RAJKUMAR DEVRAJ [REFERRED TO]
VIJI JOSEPH VS. P.CHANDER [REFERRED TO]

(1.) Defendants in the suit are the appellants herein, in both the Civil Miscellaneous Appeals.

(2.) By consent of both parties, these Civil Miscellaneous Appeals are taken up together, heard and disposed of by this common judgment.

(3.) The brief facts that are required for determination of these Civil Miscellaneous Appeals, at this juncture, are as under:-