(1.) This order will now dispose of captioned writ petition.
(2.) This order has to be read in conjunction with and in continuation of earlier proceedings made in the previous listings on 28/2/2023, 7/3/2023 and 23/3/2023. To be noted, between 7/3/2023 and 23/3/2023 listings, matter was listed on 28/3/2023 and it was re-notified.
(3.) The aforementioned proceedings have to be read as an integral part and parcel of this order.