LAWS(MAD)-2023-11-46

J. JAYARAJ Vs. CHIEF EDUCATIONAL OFFICER

Decided On November 17, 2023
J. Jayaraj Appellant
V/S
CHIEF EDUCATIONAL OFFICER Respondents

JUDGEMENT

(1.) The prayer in all the writ petitions are reads as follows:-

(2.) Prelude :-

(3.) The case of the petitioners in nutshell is as follows:-