(1.) This Civil Miscellaneous Appeal has been filed challenging the award passed by the Tribunal on the ground of liability and also on quantum.
(2.) The parties are referred to herein as per their ranking before the Tribunal.
(3.) The Tribunal has awarded the following compensation:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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