SANTHI MARIMUTHU Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This order will now dispose of the captioned matter.

(2.) This order has to be read in conjunction with and in continuation of earlier proceedings made in the previous listing on 2/3/2023 and a scanned reproduction of the same is as follows: <IMG>JUDGEMENT_202_LAWS(MAD)3_2023_1.jpg</IMG> <IMG>JUDGEMENT_202_LAWS(MAD)3_2023_2.jpg</IMG>

(3.) Aforementioned earlier proceedings is telltale qua the crux of the matter as well as the trajectory the matter has taken in being listed today. To be noted, as regards listing today, adverting to paragraph No.5 of the previous proceedings, learned Additional Public Prosecutor, instructed by Mr.P.Palanivel (SI), Naagoor Police Station, mentioned the matter saying that the absentee has been located.