LAWS(MAD)-2023-9-112

POOMANI Vs. R.GUNASEELI

Decided On September 21, 2023
POOMANI Appellant
V/S
R.Gunaseeli Respondents

JUDGEMENT

(1.) The appellant herein is the appellant / plaintiff and the respondents herein are the respondents / defendants before the Court below.

(2.) For the sake of convenience, the parties are referred to according to their litigative status before the trial Court.

(3.) The brief averments in the plaint is as follows:-