(1.) The appellant herein is the respondent / defendant and the respondent herein is the appellant / plaintiff before the Court below.
(2.) For the sake of convenience, the parties are referred to as per their rank before the trial Court.
(3.) The brief averments of the plaint is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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