KARANAM VENKATA SUBBAIAH Vs. P.RL. THANGAVEL CHETTIAR

JUDGEMENT

(1.) The unsuccessful Plaintiffs in O.S.No.2 of 2011, on the file of the II Additional District Sessions Court, Vellore at Ranipet, have filed this Appeal Suit, against the Judgement and Decree, dated, 16/4/2015, made therein.

(2.) The facts in brief, which are leading to filing of this appeal and necessary for disposal of the same, are as follows:-

(3.) This Court heard the submissions of the learned counsel on either side.