LAWS(MAD)-2023-1-308

RAGAVENDRA KALVI ARAKATTALAI Vs. P. PALANISAMY

Decided On January 04, 2023
Ragavendra Kalvi Arakattalai Appellant
V/S
P. PALANISAMY Respondents

JUDGEMENT

(1.) The Civil Revision Petition has been filed to direct the Principal District Judge, Namakkal to take the plaint on file and number the Suit filed by the petitioners in O.S.Sr.No.11276 of 2021.

(2.) The revision petitioners instituted a Suit under Sec. 92 of the Civil Procedure Code, seeking permission to sell the Trust property.

(3.) The grievances of the revision petitioners are that the Registry, District Court, Namakkal, returned the case papers on several occasions, despite the fact that the petitioners have complied with the defects and represented the same.