REGENT COMPUTRONICS PVT. LTD.

Singarajan Appellant

V/S

Jesudurai Respondents

Referred Judgements :-

LIFE INSURANCE CORPORATION OF INDIA V. SANJEEV BUILDERS PVT. LTD. [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
L.C. HANUMANTHAPPA VS. H.B. SHIVAKUMAR [REFERRED TO]
G.VIJAYA VS. M.GURUSAMY [REFERRED TO]

JUDGEMENT

(1.) The instant Civil Revision Petition has been filed against the Order passed by the Additional District Munsif, Valliyoor, dtd. 18/9/2018, in I.A. No.76 of 2018 in O.S. No.160 of 2014.

(2.) The Revision Petitioners herein are the Petitioners/Plaintiffs, and the Respondents herein are the Respondents/Defendants before the Court below.

(3.) For the sake of convenience, the parties are referred to according to their litigative status before the Court below.

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SINGARAJAN Vs. JESUDURAI

Referred Judgements :-

JUDGEMENT

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