COMMISSIONER Vs. S. SATHISH KUMAR

JUDGEMENT

(1.) The present Intra-Court Appeals are directed against the Common Order, dtd. 6/2/2023, passed in W.P.(MD) No.381 of 2023 etc. batch.

(2.) Having aggrieved by the order of the learned Single Judge allowing the Writ Petitions, the State has preferred the present Writ Appeals.

(3.) Background of the case: