SATHYAMOORTHI Vs. ARPUTHAMARY

JUDGEMENT

(1.) This Criminal Miscellaneous Petition has been filed seeking recall of the order, dtd. 22/12/2022 in Crl.RC(MD)No.518 of 2021.

(2.) The facts need not be elaborated in view of the elaboration made in the original order during discussion.

(3.) This recall application has been filed mainly on the factual grounds, apart from some legal issues.