LAWS(MAD)-2023-4-253

KARUPPAIAH Vs. UMA MAGESHWARI

Decided On April 21, 2023

KARUPPAIAH Appellant

V/S

Uma Mageshwari Respondents

Referred Judgements :-

U.N.KRISHNAMURTHY (SINCE DECEASED) THR. L.RS. VS. A.M.KRISHNAMURTHY [REFERRED TO]
KATTA SUJATHA REDDY AND ANR. VS. SIDDAMSETTY INFRA PROJECTS PVT. LTD [REFERRED TO]
RAJIAH NADAR VS. MANONMANI AMMAL [REFERRED TO]
T R MURUGESAN VS. S BALAKRISHNAN [REFERRED TO]
V. SURESH KUMAR VS. A. RAMASAMY AND ORS. [REFERRED TO]

JUDGEMENT

(1.) Aggrieved over the decree and judgment, decreeing the suit for specific performance, this Appeal Suit has been filed by the appellants.

(2.) For the sake of convenience, the parties are referred to herein, as per their own ranking before the Trial Court.

(3.) The brief facts, leading to the filing of this Appeal, are as follows:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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