LAWS(MAD)-2023-4-167

AIR & D. D. TECHNICAL EMPLOYEES ASSOCIATION Vs. BIMAL JULKA, SECRETARY MINISTRY OF INFORMATION & BROADCASTING

Decided On April 10, 2023
Air And D. D. Technical Employees Association Appellant
V/S
Bimal Julka, Secretary Ministry Of Information And Broadcasting Respondents

JUDGEMENT

(1.) Alleging willful disobedience of the order in WP.No.27155/2009 dtd. 24/11/2010, the above contempt petition is filed.

(2.) This Court, vide order dtd. 24/11/2010, disposed of the writ petition in the following lines:-

(3.) Stating that the order of this Court is not complied with, the above contempt petition is filed with specific averments.