A.W. YUNUS Vs. INSPECTOR GENERAL OF REGISTRATION

JUDGEMENT

(1.) The order appointing the third respondent as Stamp Vendor in Annur Taluk, Coimbatore District, is under challenge in the present writ petition.

(2.) The petitioner states that his father Mr.A.R.Wahab was the licensed Stamp Vendor since1973 and died on 21/9/2013.

(3.) Due to the death of his father, the vacancy of Stamp Vendor aroused and a Notification was issued by the Competent Authority inviting applications for appointment of Stamp Vendor in Annur Taluk, Coimbatore District.