TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED

Referred Judgements :-

V.G.GEORGE VS. INDIAN RARE EARTHS LTD [REFERRED TO]
SAMEE KHAN VS. BINDU KHAN [REFERRED TO]
STATE OF ORISSA VS. SUDHAKAR DAS [REFERRED TO]
HINDUSTAN ZINC LTD VS. FRIENDS COAL CARBONISATION [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
FOOD CORPORATION OF INDIA VS. CHANDU CONSTRUCTION [REFERRED TO]
SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED VS. GANDHI INDUSTRIAL CORPORATION [REFERRED TO]
ONGC LTD VS. GARWARE SHIPPING CORPN LTD [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [REFERRED TO]
FLORRIE EDRIDGE VS. RUSTOMJI DANJIBHOY SETHNA [REFERRED TO]
SATYA JAIN D THR. LRS VS. ANIS AHMED RUSHDIE D TR.LRS [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
BOARD OF TRUSTEES OF CHENNAI PORT TRUST VS. CHENNAI CONTAINER TERMINAL PRIVATE LTD. [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. WESTERN GECO INTERNATIONAL LTD [REFERRED TO]
ASSOCIATE BUILDERS VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
NABHA POWER LIMITED VS. PUNJAB STATE POWER CORPORATION LIMITED [REFERRED TO]
SUTLEJ CONSTRUCTION VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
MMTC LTD VS. M/S VEDANTA LTD [REFERRED TO]
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED VS. M/S. NAVIGANT TECHNOLOGIES PRIVATE LIMITED [REFERRED TO]
THE PROJECT DIRECTOR, NATIONAL HIGHWAYS NO.45 E AND 220 NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M. HAKEEM [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PVT.LTD VS. DELHI METRO RAIL CORPORATION LTD [REFERRED TO]
WELSPUN SPECIALTY SOLUTIONS LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD [REFERRED TO]
UHL POWER COMPANY LTD VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
HARYANA TOURISM LIMITED VS. M/S. KANDHARI BEVERAGES LIMITED [REFERRED TO]