LAWS(MAD)-2023-9-178

SELVARAJ Vs. V.K. PARASURAM

Decided On September 29, 2023
SELVARAJ Appellant
V/S
V.K. Parasuram Respondents

JUDGEMENT

(1.) The Appeal Suit is directed against the Judgment and Decree passed in O.S. No.20 of 2019, dtd. 1/9/2021, on the file of the Principal District Court, Dindigul.

(2.) The Suit is for declaration and for Permanent Injunction.

(3.) Originally, the First Plaintiff has laid a Suit against his father V.K. Parasuram and his brother Selvaraj in O.S. No.608 of 2008, on the file of the District Munsif Court, Dindigul and subsequently the Suit was transferred to the Principal District Court and was taken on file in O.S. No.20 of 2019.