(1.) The husband who has lost his case before the Courts below is the appellant herein.
(2.) The appellant/husband had filed HMOP.No.236 of 2015 before the Subordinate Court, Sivakasi for the relief divorce on the ground of mental cruelty.
(3.) The admitted facts are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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