GEETHA BASKAR Vs. STATE

JUDGEMENT

(1.) This is a petition filed by the petitioner seeking to quash the proceedings pending in C.C.No.4460 of 2023 on the file of the Metropolitan Magistrate, CCB & CBCID Cases, Egmore, Chennai.

(2.) The background of this case and the grounds raised by the petitioner in this quash petition were captured by this Court while passing an order on 25/7/2023, which is extracted as hereunder :

(3.) Pursuant to the above order, the petitioner and the second respondent were present before this Court. Upon hearing them, this Court passed the order dtd. 14/8/2023, which is also extracted as hereunder :