REGENT COMPUTRONICS PVT. LTD.

Oomman Babu Appellant

V/S

Sadasivam Thambi (Died) Respondents

Referred Judgements :-

RAMATHAL V. MARUTHATHAL [REFERRED TO]
MAN KAUR VS. HARTAR SINGH SANGHA [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
V UDAYA KUMAR VS. L NAVANEETHAMMAL [REFERRED TO]
SUKHWINDER SINGH VS. JAGROOP SINGH [REFERRED TO]

(1.) The Defendant, who suffered a Decree for Specific Performance is the Appellant in the present First Appeal, before us.

(2.) For the sake of convenience, the parties are referred to as per their rank before the Trial Court.

(3.) Brief facts that are necessary for deciding the First Appeal are as follows: