(1.) Plaintiff, who lost his case before both the courts below in respect of permanent injunction sought for, has preferred the present Second Appeal.
(2.) The case of the plaintiff is as under:-
(3.) Defendants 2 and 3 filed written statement raising the following contentions:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN