(1.) Challenging the order dtd. 20/12/2019 passed by the learned Single Judge of this Court in W.P. No.20784 of 2010, the present Writ Appeal is filed by the appellant.
(2.) The brief facts of the case are as follows:
(3.) Heard Mr.V. Raghavachari, learned Senior Counsel assisted by Mr. A.R. Nixon, learned counsel for the petitioner and Mr.N.R.R.Arun Nataraj, learned Special Government Pleader (HR&CE) for the respondent.