(1.) This Criminal Original Petition has been filed seeking cancellation of the Bail granted to the Respondent/A1 by the Sessions Judge (Fast Track Mahila Court), Ramanathapuram, in Crl.M.P. No.904 of 2023, dtd. 3/5/2023.
(2.) Heard both sides.
(3.) Originally, the case was registered in Crime No.1 of 2023. During the course of investigation finding that two separate occurrences were taken place, separate Final Reports have filed. The date of occurrences are stated to be 26/12/2022 and 13/2/2023. In respect of the occurrence said to have been taken place, on 26/12/2022, the Respondent herein is A1 and one Annalakshmi @ Uma and Kayalvizhi were A2 and A3.