G. SYED KUTHARATHULLA Vs. SECRETARY

Referred Judgements :-

KRISHNA RICE MILLS ETC VS. JOINT DIRECTOR [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
RASHID WALI BEG VS. FARID PINDARI [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
S SELVAARAJAN VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
I Salam Khan VS. Tamil Nadu Wakf Board [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [REFERRED TO]
JOINT ACTION COMMITTEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA VS. DIRECTOR GENERAL OF CIVIL AVIATION [REFERRED TO]
BOARD OF WAKF WEST BENGAL VS. ANIS FATMA BEGUM [REFERRED TO]
PANCHAM CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
BAHADUR SINGH LAKHNBHAI GOHIL VS. JAGDISHBHAI M KAMALIA [REFERRED TO]
T K RANAGARAJAN VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
MADHYA PRADESH HASTA SHILPA VIKASNIGAM LIMITED VS. DEVENDRAKUMAR JAIN [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
CHANDRAMOULESHWAR PRASAD VS. PATNA HIGH COURT [REFERRED TO]
CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAHADAYAL PREMCHANDRA VS. COMMERCIAL TAX OFFICER CALCUTTA AND AN [REFERRED TO]
GVK INDUSTRIES LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
VSO BALA KRISHNAN VS. DIST. COLLECTOR [REFERRED TO]
R VS. RICHORD UPON THAMES LONDON BOROUGH COUNCIL [REFERRED TO]
DEC R VS. SECRETARY OF STATE FOR SOCIAL SERVICES,EX P. ASSOCIATION OF METROPOLITAN AUTHORITIES [REFERRED TO]
PORT LOUIS CORPN VS. A-G OF MAURITUS [REFERRED TO]
ZENIT MATAPLAST P LTD VS. STATE OF MAHARASHTRA [REFERRED TO]