LAWS(MAD)-2023-7-96

K. DHARMAR Vs. GANESAN

Decided On July 31, 2023
K. Dharmar Appellant
V/S
GANESAN Respondents

JUDGEMENT

(1.) C.R.P.(MD)No.11 of 2018 has been filed against the Order, dtd. 12/1/2017 in I.A. No.1394 of 2016, in O.S. No.181 of 2004, in an application filed under Order 6, Rule 17 of C.P.C., on the file of the Additional District Munsif, Dindigul.

(2.) C.R.P.(MD) No.12 of 2018 has been filed to issue suitable direction to the Trial Court to number the unnumbered I.A. No.SR3435 of 2017, in O.S. No.181 of 2004, filed to strike out the Suit Schedule 1 & 2 property from the Plaint, pending on the file of the Additional District Munsif, Dindigul.

(3.) C.R.P.(MD) No.13 of 2018 has been filed against the Order, dtd. 1/11/2017 in I.A. No.864 of 2017, in O.S. No.181 of 2004, in an Application filed under Order 1, Rule 10, C.P.C., on the file of the Additional District Munsif, Dindigul.