REGENT COMPUTRONICS PVT. LTD.

G. Sunil Panickar Appellant

V/S

G.N. Gomathy Respondents

Referred Judgements :-

P.RAMASUBBAMMA VS. V.VIJAYALAKSHMI AND ORS [REFERRED TO]
KEDAR NATH AGRAWAL DEAD VS. DHANRAJI DEVI DEAD [REFERRED TO]
P PANNEERSELVAN VS. A BAYLIS [REFERRED TO]

(1.) This intra Court Original Side Appeal is filed against the judgment and decree of the learned Single Judge passed in C.S.No.286 of 2013.

(2.) The plaintiff in the said suit for specific performance of the agreement of sale dtd. 4/3/2010 is the appellant herein.

(3.) The brief facts of the case leading to the present appeal are: