LAWS(MAD)-2023-2-235

ARUNKUMAR Vs. U.MURUGAN

Decided On February 01, 2023
ARUNKUMAR Appellant
V/S
U.Murugan Respondents

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is filed against the order, dtd. 28/6/2022 passed in MCOP.No. 354 of 2020 on the file of the Motor Accidents Claims Tribunal / Special Subordinate Judge, Dindigul.

(2.) The un-successful claimant in MCOP.No.354 of 2020 on the file of the Motor Accidents Claims Tribunal / Special Subordinate Judge, Dindigul is the appellant in the appeal.

(3.) The summary of the facts leading to the appeal are as follows: