LAWS(MAD)-2023-3-286

T. SARAVANAN Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI

Decided On March 27, 2023
T. Saravanan Appellant
V/S
Superintendent Of Police, Krishnagiri Respondents

JUDGEMENT

(1.) The Writ Petition has been filed to direct the first and second respondents to grant permission to conduct the cultural programme of Adal Padal on 30/3/2023 at 06.00 PM to 11.00 PM at "Sri Mariamman Temple Festival" Karikkalnathan Village, Billanakuppam Post, Krishnagiri Taluk, Krishnagiri District by consider and pass orders on the representation dtd. 17/3/2023 made by the petitioner.

(2.) The learned counsel appearing for the petitioner submitted that in order to conduct the cultural programme in the event of "Sri Mariamman Temple Festival" Karikkalnathan Village, Billanakuppam Post, Krishnagiri Taluk, Krishnagiri District on 30/3/2023 between 6 PM to 11 PM, the petitioner has sent a representation dtd. 17/3/2023 to the respondent. But, the same has not been considered so far. Hence, the present writ petition has been filed.

(3.) The learned Government Advocate (Crl.side) appearing for the respondent submitted that the respondent police has received the representation of the petitioner and the same is pending for consideration.