(1.) This Civil Revision Petition is filed to strike off the plaint in O.S.No.255 of 2017 on the file of the District Munsif Court, Madurai Town.
(2.) The brief facts of the case:
(3.) Heard both sides and perused the records in this Civil Revision Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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