S. RAJA Vs. M/S. HINDUSTAN UNILEVER LTD

Referred Judgements :-

WORKMEN OF THE FOOD CORPORATION OF INDIA VS. MESSRS FOOD CORPORATION OF INDIA [REFERRED TO]
MFL,MANALI,MADRAS VS. THE PRESIDING OFFICER [REFERRED TO]
INSTRUMENTATION EMPLOYEES UNION VS. LABOUR COURT,KOZHIKODE [REFERRED TO]
M.GOWRISHANKAR VS. THE DEPUTY GENERAL MANAGER (SME),STATE BANK OF INDIA,CHENNAI [REFERRED TO]
INDIAN IRON AND STEEL CO LIMITED VS. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED [REFERRED TO]
STATE OF MYSORE VS. K MANOHE GOWDA [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
RAMA KANT MISRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED TO]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED TO]
SCOOTERS INDIA LIMITED LUCKNOW VS. LABOUR COURT LUCKNOW [REFERRED TO]
RAM KISHAN VS. UNION OF INDIA [REFERRED TO]
LAXMIKANT REVCHAND BHOJWANI VS. PRATAPSING MOHANSINGH PARDESHI [REFERRED TO]
STATE OF PUNJAB VS. V K KHANNA [REFERRED TO]
WORKMEN OF TANGANAGAON TEA ESTATE VS. MANAGEMENT OF TANGANAGAON TEA ESTATE [REFERRED TO]
RAGHUBIR SINGH VS. GENERAL MANAGER, HARYANA ROADWAYS [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [REFERRED TO]