K. CHANDRABABU Vs. DIRECTOR, BHABA ATOMIC RESEARCH CENTRE

JUDGEMENT

(1.) This petition is filed challenging the orders dtd. 14/6/2022 of the Central Administrative Tribunal, Chennai Bench, in O.A.No.164/2016.

(2.) The germane facts of the case in brief are as follows:

(3.) Heard Mr. S. Senthilnathan, learned counsel appearing for the petitioner and Mr. S. Janardhanan, learned SPCGC, appearing for the respondents.