KANNAMMAL Vs. K. N. GOVINDARAJULU

JUDGEMENT

(1.) The present Civil Revision Petition has been instituted to dispose of the suit in O.S.No.136 of 2022 on the file of the V Additional District Judge, Coimbatore at an early date.

(2.) The revision petitioners state that they filed a Suit in O.S.No.136 of 2022 against the respondents herein on the file of the V Additional District Judge, Coimbatore.

(3.) The grievance of the revision petitioners are that the suit is filed for partition and some of the revision petitioners are senior citizens. Unless this case is disposed of at an early date, the plaintiffs cannot enjoy the properties during their lifetime.