REGENT COMPUTRONICS PVT. LTD.

KARUPPASAMY Appellant

V/S

SUMATHI Respondents

Referred Judgements :-

Y B PATIL VS. Y L PATIL [REFERRED TO]
C V RAJENDRAN VS. N M MUHAMMED KUNHI [REFERRED TO]
STATE BANK OF INDIA VS. RANJAN CHEMICALS LTD [REFERRED TO]
BARKAT ALI VS. BADRI NARAIN [REFERRED TO]

JUDGEMENT

(1.) This Civil Revision Petition is filed against the order dtd. 20/8/2018 passed in I.A.No.113 of 2018 in O.S.No.185 of 2014 on the file of the Subordinate Court, Sankarankovil, Tirunelveli District.

(2.) The brief facts of the case:

(3.) Heard both side and perused the records in this Civil Revision Petition.

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KARUPPASAMY Vs. SUMATHI

Referred Judgements :-

JUDGEMENT

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