COATS VIYELLA EMPLOYEES CO-OPERATIVE HOUSING SOCIETIES LTD Vs. HARVEY NAGAR RESIDENTS WELFARE ASSOCIATION

Referred Judgements :-

PT.CHET RAM VASHIST (DEAD) BY L.RS VS.MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
VICE CHANCELLOR UTKAL UNIVERSITY VS. S K GHOSH [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
WAZIR CHAND MAHAJAN VS. UNION OF INDIA [REFERRED TO]
AJODHYA BHAGAT VS. STATE OF BIHAR [REFERRED TO]
MUNICIPAL COUNCIL RATLAM VS. VARDICHAN [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
A JANARDHANA VS. UNION OF INDIA [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UMED RAM SHARMA [REFERRED TO]
MOHAMMAD SWALLEH VS. THIRD ADDITIONAL DISTRICT JUDGE MEERUT [REFERRED TO]
VIKRAM DEO SINGH TOMAR VS. STATE OF BIHAR [REFERRED TO]
JINDAL INDUSTRIES LIMITED VS. STATE OF HARYANA [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KAILASH CHAND MAHAJAN [REFERRED TO]
MOHAN PANDEY VS. USHA RANI RAJGARIA [REFERRED TO]
S A KHAN VS. STATE OF HARYANA [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
H KASHINATH VS. STATE OF KARNATAKA [REFERRED TO]
I K MISHRA VS. UNION OF INDIA [REFERRED TO]
MAYANK RASTOGI VS. V K BANSAL [REFERRED TO]
STATE OF KERALA VS. W I SERVICES AND ESTATES LIMITED [REFERRED TO]
BISHUNDEO NARAIN RAI VS. ANMOL DEVI [REFERRED TO]
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO VS. SUKAMANI DAS [REFERRED TO]
MAHARAJA CHINTAMANI SARAN NATH SHAHDEO VS. STATE OF BIHAR [REFERRED TO]
TAMILNADU ELECTRICITY BOARD VS. SUMATHI [REFERRED TO]
CHANDRA KANT TUKARAM NIKAM VS. MUNICIPAL CORPORATION OF AHMEDABAD [REFERRED TO]
PADMA VS. HIRALAL MOTILAL DESARDA [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
SETH CHAND RATAN VS. PANDIT DURGA PRASAD [REFERRED TO]
U P STATE BRIDGE CORPORATION LTD VS. U P RAJYA SETU NIGAM S KARAMCHARI SANGH [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHIVALIK AGRO POLY PRODUCTS [REFERRED TO]
HINDUSTAN STEEL WORKS CONSTRUCTION LTD VS. HINDUSTAN STEEL WORKS CONSTRUCTION LTD [REFERRED TO]
CENTRAL COALFIELDS LTD VS. STATE OF JHARKHAND [REFERRED TO]
SANJAY SITARAM KHEMKA VS. STATE OF MAHARASHTRA [REFERRED TO]
A P FOODS VS. S SAMUEL [REFERRED TO]
KOPARGAON S S K LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
BANDA DEVELOPMENT AUTHORITY VS. MOTI LAL AGARWAL [REFERRED TO]
KANTABEN CHANDULAL SHAH VS. GAJIBEN WD O UMEDJI ABHRAJJI [REFERRED TO]
SRI SAI TEJA MARINE EXPORTS PVT LTD VS. STATE BANK OF INDIA BHIMAVARAM [REFERRED TO]
SUKALOO VS. PUNAU [REFERRED TO]
K UPPUSWAMI NAINAR VS. DISTRICT REVENUE OFFICER THIRUVANNAMALAI [REFERRED TO]
KRISHNA NAGAR RESIDENTS WELFARE ASSOCIATION VS. DIRECTOR OF TOWN AND COUNTRY PLANNING MADRAS [REFERRED TO]
RV THEVAR MEMORIAL GIRLS HIGH SCHOOL CHOLAPURAM 625 139 KAMARAJAR DISTRICT VS. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD MADRAS [REFERRED TO]
VOLITION INVESTMENT PRIVATE LIMITED VS. MADHURI JITENDRA MASHROO [REFERRED TO]
RAJA BASKARA KUMARA SHANMUGAM ALIAS N KUMARAN SETHUPATHY VS. DIRECTOR OF TOWN AND COUNTRY PLANNING ANNA SALAI [REFERRED TO]
SURIYA SWEETS VS. STATE OF TAMIL NADU [REFERRED TO]
VISHWAS FOOTWEAR COMPANY LTD VS. DISTRICT COLLECTOR KANCHEEPURAM [REFERRED TO]
C SABESAN CHETTIAR (DECEASED) & OTHERS VS. THE DISTRICT REVENUE OFFICER COIMBATORE DISTRICT & OTHERS [REFERRED TO]
TRIBENI PD RASTOGI VS. BASUDEO PD RASTOGI [REFERRED TO]
HARBANS SINGH VS. TEKAMANI DEVI [REFERRED TO]
HARCHARAN SINGH VS. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH [REFERRED TO]