LALITHA Vs. PONNUSWAMY

JUDGEMENT

(1.) C.R.P. (NPD) (MD) No. 39 of 2012 has been filed to get set aside the order dated 10.3.2011 passed in I.A. No. 37 of 2010 in A.S. No. 99 of 2007 by the learned I Additional Subordinate Judge, Nagercoil. C.R.P. (NPD) (MD) No. 40 of 2012 has been filed to get set aside the order dated 10.3.2011 passed in I.A. No. 38 of 2010 in A.S. No. 99 of 2007 by the learned I Additional Subordinate Judge, Nagercoil.

(2.) C.R.P. (NPD) (MD) No. 41 of 2012 has been filed to get set aside the order dated 10.3.2011 passed in I.A. No. 42 of 2010 in A.S. No. 99 of 2007 by the learned I Additional Subordinate Judge, Nagercoil.

(3.) Heard both sides.