LAWS(MAD)-2013-8-107

LAKSHMI Vs. A GANESAN

Decided On August 21, 2013
LAKSHMI Appellant
V/S
A Ganesan Respondents

JUDGEMENT

(1.) These Original Side Appeals have been preferred by the appellant, being aggrieved against the dismissal of Original Application Nos. 3564, 3565 and 3566 of 2009 in C.S.No.85 of 2008 and allowing O.A.No.989 of 2008 in C.S.No.85 of 2008, vide, order dated 15.03.2012.

(2.) Facts in brief:

(3.) Submissions of the Appellant:-