M/S.VIJAY CEMENTS Vs. ADDITIONAL DIRECTOR GENERAL

Referred Judgements :-

ORKAY SILK MILLS LIMITED AND ANOTHER V. M.S.BINDRA AND ORS. [REFERRED TO]
LAKHANPAL NATIONAL LTD. V. U.O.I [REFERRED TO]
M/S.LAKHANPAL NATIONAL LTD VS. UNION OF INDIA [REFERRED TO]
EEV AND DIESELS AND ELECTRICALS LTD.,VERSUS COMMISSIONER OF CUSTOMS EXCISE,PONDICHERRY [REFERRED TO]
SHAMLAL SEN PVT. LTD. V. COLLECTOR OF CUSTOMS [REFERRED TO]
JEEVAN DIESELS AND ELECTRICALS LTD.,V. COMMISSIONER OF CENTRAL EXCISE,PONDICHERRY [REFERRED TO]
JEEV AND DIESELS AND ELECTRICALS LTD.,VERSUS COMMISSIONER OF CUSTOMS EXCISE,PONDICHERRY [REFERRED TO]
BANSIWALA IRON AND STEEL ROLLING MILLS V. COMMISSIONER OF CENTRAL EXCISE,JAIPUR-II [REFERRED TO]
BANSIWALA IRON AND STEEL ROLLING MILLS V. COMMISSIONER OF CENTRAL EXCISE,JAIPUR-II [REFERRED TO]
MAHADAYAL PREMCHANDRA VS. COMMERCIAL TAX OFFICER CALCUTTA AND AN [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [REFERRED TO]
TILAK CHAND MAGATRAM OBHAN VS. KAMALA PRASAD SHUKLA [REFERRED TO]
CANTONMENT EXECUTIVE OFFICER VS. VIJAY D WANI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREENWORLD CORPORATION [REFERRED TO]
SHAMLAL SEN PRIVATE LTD VS. COLLECTOR OF CUSTOMS [REFERRED TO]
K S SHIVJI AND CO VS. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION MADRAS [REFERRED TO]
DINSHAW DARABSHAW SHROFF VS. COMMISSIONER OF INCOME-TAX CENTRAL [REFERRED TO]
ORKAY SILK MILLS LIMITED VS. M S BINDRA [REFERRED TO]
LAKHANPAL NATIONAL LTD VS. UNION OF INDIA [REFERRED TO]