M. ABDUL MAJEED KHAN Vs. SURAIYA BEGAM

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 21.09.2012 passed in I.A.No.604 of 2012, in O.S.No.276 of 2012, by the learned District Munsif at Melur, Madurai District.

(2.) HEARD the learned Counsel for the revision petitioners.

(3.) BEING aggrieved by and dissatisfied with the order passed by the lower Court, this Civil Revision Petition has been filed on various grounds.