TVL.BAJAJ AUTO LIMITED Vs. COMMERCIAL TAX OFFICER

JUDGEMENT

(1.) WRIT Petition No.14300 of 2002 is filed praying to call for records in Entry Tax 3320742/98-99 dated 23.3.2005 on the file of the respondent and issue a writ of certiorari.

(2.) WRIT Petition No.14301 of 2002 is filed praying to call for records in Entry Tax 3320742/99-00 dated 23.3.2005 on the file of the respondent and issue a writ of certiorari.

(3.) WRIT Petition No.14303 of 2002 is filed praying to call for records in Entry Tax 3320742/2000-01 dated 23.3.2005 on the file of the respondent and issue a writ of certiorari.