S. DAISY RANI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD

Referred Judgements :-

EXCISE SUPERINTENDENT V. K.B.N.VISWESHWARA RAO [REFERRED TO]
SECRETARY AND CORRESPONDENT USWATHUN HASANA ORIENTAL (ARABIC) GIRLS HIGHER SECONDARY SCHOOL V. THE STATE OF TAMIL NADU [REFERRED TO]
R.SIVAKUMARI AND OTHERS V. RAMANATHAPURAM MAVATTA PAYIRCHIPETRA EDAINILAI ASIRIYARGAL SANGAM REPRESENTED BY ITS SECRETARY AND OTHERS [REFERRED TO]
STATE OF HARYANA VS. SUBASH CHANDER MARWAHA [REFERRED TO]
JATINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
NEELIMA SHANGLA PH D CANDTDATE VS. STATE OF HARYANA [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
M C MEHTA VS. STATE OF TAMIL NADU [REFERRED TO]
ASHOK KUMAR SHARMA OTHERS VS. CHANDER SHEKHAR ANOTHER [REFERRED TO]
K JAYAMOHAN VS. STATE OF KERALA [REFERRED TO]
MUNNA ROY VS. UNION OF INDIA [REFERRED TO]
ALL INDIA SC AND ST EMPLOYEES ASSN VS. A ARTHUR JEEN [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
PITTA NAVEEN KUMAR VS. RAJA NARASAIAH ZANGITI [REFERRED TO]
STATE OF M P VS. SANJAY KUMAR PATHAK [REFERRED TO]
RAKHI RAY VS. HIGH COURT OF DELHI [REFERRED TO]
EAST COAST RAILWAY VS. MAHADEV APPA RAO [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [REFERRED TO]
R AMIRTHAVENI VS. DISTRICT EMPLOYMENT EXCHANGE OFFICER [REFERRED TO]
UNEMPLOYED SECONDARY GRADE TEACHERS VS. STATE OF TAMIL NADU [REFERRED TO]