LAWS(MAD)-2013-7-119

NAGALAKSHMI Vs. SECRETARY HOME DEPARTMENT

Decided On July 20, 2013
NAGALAKSHMI Appellant
V/S
SECRETARY HOME DEPARTMENT Respondents

JUDGEMENT

(1.) THIS Writ Petition coming on for hearing on this day upon perusing the petition and the affidavit filed in support there of and the written submission made in the petition by Mr. Aayiram K. Selvakumar, Government Advocate on behalf of the respondents, the Court made the following order: