REGENT COMPUTRONICS PVT. LTD.

P. Saraswathi Appellant

V/S

C. SUBRAMANIAM Respondents

Referred Judgements :-

SAILA BALA DASSI VS. NIRMALA SUNDARI DASSI [REFERRED TO]
DONDAPATI NARAYANA REDDY VS. DUGGIREDDY VENKATANARAYANA REDDY [REFERRED TO]
AMIT KUMAR SHAW VS. FARIDA KHATOON [REFERRED TO]
BALDEV SINGH VS. MANOHAR SINGH [REFERRED TO]
A NAWAB JOHN VS. V N SUBRAMANIYAM [REFERRED TO]
M M S INVESTMENTS VS. V VEERAPPAN [REFERRED TO]
THIYAGARAJAN VS. MANIVANNAN [REFERRED TO]
MUTHUSAMY VS. THANGARAJ [REFERRED TO]
A RAMANATHAN CHETTHIAR VS. R RANGANAYAKI [REFERRED TO]
THOMSON PRESS (INDIA) LTD VS. NANAK BUILDERS & INVESTORS P.LTD [REFERRED TO]

JUDGEMENT

(1.) This civil revision petition has been filed as against the fair and final order dated 12.4.2011 made in I.A.No.327 of 2011 in O.S.No.43 of 2009 on the file of the learned Subordinate Judge, Perundurai, Erode District, whereby the application filed by the respondent herein seeking permission of the Court to file additional written statement, was allowed.

(2.) The plaintiff is the petitioner herein and the second defendant is the respondent.

(3.) For the sake of convenience, the parties will be referred as per their ranking before the trial Court.

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P. SARASWATHI Vs. C. SUBRAMANIAM

Referred Judgements :-

JUDGEMENT

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