(1.) IN view of the narrow prayer made in the Writ Petition, the Writ Petition is taken up for final hearing.
(2.) HEARD both sides.
(3.) HE was transferred to Nagapattinam District in 1977.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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