(1.) Suit is filed for damages and for costs.
(2.) The following are the brief allegations contained in the plaint -
(3.) In the written statement filed by the second defendant and adopted by first defendant, it is alleged as follows -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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