LAWS(MAD)-2013-9-25

S. SIVAKUMAR Vs. STATE OF TAMILNADU

Decided On September 10, 2013
S. SIVAKUMAR Appellant
V/S
STATE OF TAMILNADU Respondents

JUDGEMENT

(1.) "Mahatma GANDHI" is the only leader, who has not been given caste colour. It is very unfortunate, invariably, all other leaders, one way or other, are identified with the castes and religions. All these tall leaders are sought to be reduced as caste leaders, which, they would not have dreamt of during their life time.

(2.) In all these writ petitions, the common issue is only with regard to celebrations connected to " Maamannar Poolithevan" "Thiyagi Immanuvel Sekaranar" and "Ondi Veeran".

(3.) W.P.No.13607 of 2013 is to forbear the respondents from preventing the members of the petitioners movement residing all over Ramanathapuram District, from hiring private vehicles to go to the place Ondiveeran-memorial in Tirunelveli District and consequently direct the respondents to grant permission and to provide police protection to participate in the said function on 20.8.2013.