(1.) This writ appeal has been filed against the order of the learned single Judge of this Court, dated 9.2.2010, made in W.P.No.2303 of 2010.
(2.) The writ petitioner, in W.P.No.2303 of 2010, is the appellant in the present writ appeal.
(3.) The brief facts of the case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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