LAWS(MAD)-2013-1-430

G.H. HANEEF Vs. P. MARIMUTHU

Decided On January 23, 2013
G.H. Haneef Appellant
V/S
P. MARIMUTHU Respondents

JUDGEMENT

(1.) C .R.P(PD)(MD)No.2764 of 2010 has been filed to get set aside the order dated 18.10.2010 passed in I.A.No.632 of 2009 in O.S.No.534 of 2009 by the learned II Additional subordinate Judge, Madurai.

(2.) C .R.P(PD)(MD)No.2765 of 2010 has been filed to strike off the plaint in O.S.No.534 of 2009 on the file of the learned II Additional subordinate Judge, Madurai.

(3.) HEARD both sides.